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| Sections | Particulars |
|---|---|
| Chapter VI | Registration of Charges |
| 79 | Section 77 to apply in certain matters |
| Description | The provisions of section 77 relating to registration of charges shall, so far as may be, apply to—a. a company acquiring any property subject to a charge within the meaning of that section; orb. any modification in the terms or conditions or the extent or operation of any charge registered under that section. |
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